Rupak Goswami And 2 Ors Vs State Of Tripura And 4 Ors.

Tripura High Court- Agartala 22 Jan 2024 Writ Petition (C) No. 35 Of 2024 (2024) 01 TP CK 0027
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 35 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, P. Chakraborty, M. Debbarma

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0027
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Somik Deb, P. Chakraborty, M. Debbarma
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