Arindam Lodh, J
Heard Mr. Raju Datta, learned P.P. appearing for the applicant-State. Also heard Mr. S. Chakraborty and Mr. S. Lodh, learned counsel appearing for the respondent.
This is an application filed by the applicant-State for cancellation of bail of the accused-respondent.
When the matter is called out, Mr. Datta, learned P.P. has sought for an adjournment.
Prayer stands allowed.
List the matter on 01.02.2024.
