Dr. Suman Adhikar Vs Indira Gandhi National Open University (IGNOU) And 5 Ors.

Tripura High Court- Agartala 9 Jan 2024 Writ Petition (C) No. 601 Of 2023 (2024) 01 TP CK 0012
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 601 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

D. Paul, D. Sarkar

Judgement Text

Translate:

Arindam Lodh, J

Mr. D. Sarkar, learned counsel appearing for the respondent nos.1, 2, 3 and 4 has prayed for some accommodation to file counter affidavit.

Prayer stands allowed.

List the matter on 01.02.2024.

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0012
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: D. Paul, D. Sarkar
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