Bina Rani Das And Anr. Vs State Of Tripura And 2 Ors.

Tripura High Court- Agartala 9 Jan 2024 Writ Petition (C) No. 7 Of 2024 (2024) 01 TP CK 0009
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 7 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Saha, Kohinoor N. Bhattacharyya

Acts Referred
  • Tripura States Civil Services (Revised Pay) Rules, 2009 - Rule 13(1)(ii)

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Dec
13
2025

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Read More
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Dec
13
2025

Court News

Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 01 TP CK 0009
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: A. Saha, Kohinoor N. Bhattacharyya
Referenced Acts & Sections
  • Tripura States Civil Services (Revised Pay) Rules, 2009 - Rule 13(1)(ii)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.