Abdul Jabbar Vs State Of Tripura

Tripura High Court- Agartala 4 Jan 2024 Bail Application 59 Of 2023 (2024) 01 TP CK 0006
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application 59 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

D. Sarkar, Raju Datta

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 439
  • Indian Penal Code, 1860 - Section 377
  • Protection Of Children From Sexual Offences Act, 2012 - Section 6

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0006
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: D. Sarkar, Raju Datta
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 439
  • Indian Penal Code, 1860 - Section 377
  • Protection Of Children From Sexual Offences Act, 2012 - Section 6
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