Rajat Kanti Dey & Others Vs NER-II Transmission Limited & Others

Tripura High Court- Agartala 22 Dec 2023 Civil Revision Petition No. 64 Of 2023 (2023) 12 TP CK 0030
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition No. 64 Of 2023

Hon'ble Bench

Aparesh Kumar Singh, CJ

Advocates

Kundan Pandey

Acts Referred
  • Constitution Of India, 1949 - Article 227

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 12 TP CK 0030
  • Coram: Aparesh Kumar Singh, CJ
  • Bench: Single Bench
  • Advocates: Kundan Pandey
Referenced Acts & Sections
  • Constitution Of India, 1949 - Article 227
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