T. Amarnath Goud, J
Heard Mr. S.K. Deb, learned Sr. counsel assisted by Mr. R. Saha, learned counsel appearing on behalf of the Ms. R. Purukayastha, learned counsel for the petitioner as well as Mr. B. Majumder, learned CGC appearing for the respondent-Union of India.
List the matter for final hearing in its usual course. In the meanwhile, both sides are at liberty to file and exchange their respective pleading(s), if any.
