Ace Alliance Pvt. Ltd. Vs Easudev Singh

Manipur High Court (Imphal) 26 Nov 2024 Revision Petition (CRP.Art.227) No. 37 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 64 Of 2024 (2024) 11 MAN CK 0010
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP.Art.227) No. 37 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 64 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

P. Tomcha, N. Ibotombi, Ningtamba

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Heard Mr. P. Tomcha, learned counsel appearing for the petitioner.

Issue notice, returnable within one week.

Mr. N. Ibotombi, learned senior counsel assisted by Mr. Ningtamba, learned counsel appearing for the respondents submitted that exchange of pleadings between the parties are complete and the present petition can be disposed of in the next week.

As prayed for, list these cases again on 05-12-2024 for final disposal.

Registry is directed to reflect the name of Mr. N. Ibotombi, learned senior counsel as counsel for the respondents in the cause list.

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