Khaidem Muhindro Singh & Anr. Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 22 Nov 2024 Writ Petition (C) No. 349 Of 2021 (2024) 11 MAN CK 0019
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 349 Of 2021

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the counsel appearing for the parties, list this case again on 17-01-2025.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0019
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
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