Molupou Kamei Vs State Of Manipur & 3 Ors.

Manipur High Court (Imphal) 20 Nov 2024 Writ Petition (C) No. 893 Of 2022, 163 Of 2021 (2024) 11 MAN CK 0033
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 893 Of 2022, 163 Of 2021

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Syed Murtaza Ahamad

Judgement Text

Translate:
Delhi HC
Meera Sawhney & Anr. Vs State & Anr.
28 Oct 2025
Supreme Court
State Election Commission Vs Shakti Singh Barthwal & Anr
28 Oct 2025
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Case Metadata
  • Citation: (2024) 11 MAN CK 0033
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Syed Murtaza Ahamad
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