State Of Manipur & Anr Vs Manipur Olympic Association & 2 Ors.

Manipur High Court (Imphal) 18 Nov 2024 Miscellaneous Case (Writ Petition (C)) No. 633 Of 2024, Writ Petition (C) No. 68 Of 2024 (2024) 11 MAN CK 0049
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (Writ Petition (C)) No. 633 Of 2024, Writ Petition (C) No. 68 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

P. Tomcha

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0049
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: P. Tomcha
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