PG Gaithaothui Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 453 Of 2019 (2024) 11 MAN CK 0039
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 453 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

D. Julius Riamei, Th. Vashum

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0039
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: D. Julius Riamei, Th. Vashum
  • Result: Dismissed
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