Langam Nganthoi Vs State Of Manipur & 3 Ors.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 410 Of 2023 (2024) 11 MAN CK 0038
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 410 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

U. Augusta, Th. Vashum, Rajesh Ranjan, T. Momo

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. U. Augusta, learned counsel appearing for the petitioner seeks three weeks’ time for filing rejoinder affidavit to the counter affidavit filed on behalf of respondent Nos. 3 & 4.

Mr. Th. Vashum, lerned GA appearing for the State respondents also seeks three weeks’ time for filing counter affidavit.

Mr. Rajesh Ranjan, learned counsel and Mr. T. Momo, learned senior counsel appearing for respondent Nos. 3 and 4 respectively, submitted that the present writ petition is not maintainable.

The submission made above, will be considered on the next date.

As prayed for, list this case again on 20-12-2024.

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