Aheibam Joykumar Singh & Anr. Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 283 Of 2022 (2024) 11 MAN CK 0037
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 283 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Niranjan Sanasam, U. Augusta

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks three weeks’ time for filing counter affidavit.

Mr. U. Augusta, learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 15-01-2025.

Earlier interim order shall continue till the next date.

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