Chief Engineer PWD Vs M/S Keystone Infra Private Limited

Manipur High Court (Imphal) 4 Nov 2024 Revision Petition (CRP.Art. 227) No. 36 Of 2024, Miscellaneous Case [Revision Petition (CRP.Art.227)) No. 61 Of 2024 (2024) 11 MAN CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP.Art. 227) No. 36 Of 2024, Miscellaneous Case [Revision Petition (CRP.Art.227)) No. 61 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

M. Rarry, Birjet, H.S. Paonam, Purvesh Buttan

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Heard Mr. M. Rarry, learned senior assisted by Ms. Birjet, learned counsel appearing for the petitioner; and Mr. H.S. Paonam, learned senior counsel assisted by Mr. Purvesh Buttan, learned counsel appearing for the respondent.

Hearing concluded.

Judgment reserved.

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