Yumlembam Abungcha Singh & Ors. Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 26 Jul 2024 Writ Petition (C) No. 20, 21 Of 2022 (2024) 07 MAN CK 0065

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 20, 21 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Md. Abdul Baqee Khan, Niranjan Sanasam

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Md. Abdul Baqee Khan, learned counsel appearing for the petitioners seeks three weeks’ time for filing rejoinder affidavit in connection with WP(C) No. 20 of 2021. At the same time, Mr. Niranjan Sanasam, learned GA also seeks three weeks’ time for filing counter affidavit on behalf of the respondents in connection with WP(C) No. 21 of 2022.

Both the prayers are allowed.

List these cases again on 05-09-2024.

Earlier interim order shall continue till the next date.

Madhya Pradesh High Court