Kullachandra And Anr Vs Dorendro Singh And Anr.

Manipur High Court (Imphal) 29 Jul 2024 Regular First Appeal No. 12, 11 Of 2007 (2024) 07 MAN CK 0059
Bench: Single Bench

Judgement Snapshot

Case Number

Regular First Appeal No. 12, 11 Of 2007

Hon'ble Bench

Golmei Gaiphulshillu, J

Advocates

H. Ishwarlal, Erika, S. Devajit, I. Sandeep

Judgement Text

Translate:

Golmei Gaiphulshillu, J

Heard Mr. H. Ishwarlal, learned sr. counsel assisted by Ms. Erika, learned counsel appearing for the appellants and Mr. S. Devajit, learned counsel assisted by Mr. I. Sandeep, learned counsel appearing for the respondents.

The hearing is to be continued.

List the matter on 30.07.2024 (tomorrow).

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0059
  • Coram: Golmei Gaiphulshillu, J
  • Bench: Single Bench
  • Advocates: H. Ishwarlal, Erika, S. Devajit, I. Sandeep
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