Pangambam Nanao Singh Vs State of Manipur & Anr.

Manipur High Court (Imphal) 2 Jul 2024 Writ Petition (C) No. 89 Of 2019, 971 Of 2018 (2024) 07 MAN CK 0017
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 89 Of 2019, 971 Of 2018

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

K. Roshan, A. Bheigya Meitei

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. K. Roshan, learned counsel appearing for the petitioner prays for taking up this matter after the summer vacation.

Mr. A. Bheigya Meitei, learned counsel appearing for the respondents has no objection.

As prayed for, list these cases again on 30-07-2024.

Registry is directed to delete the name of Mr. W. Darakishwor, learned senior panel counsel from the cause list.

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0017
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: K. Roshan, A. Bheigya Meitei
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