Wungnaoyo Robert A. Shimray Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 3 Apr 2024 Writ Petition (C) No. 235 Of 2024 (2024) 04 MAN CK 0009
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 235 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

L. Ayangleima

Final Decision

Dismissed

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mrs. L. Ayangleima, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised.

Leave granted.

The present writ petition is hereby dismissed as being withdrawn with liberty as sought for.

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Case Metadata
  • Ck Citation: (2024) 04 MAN CK 0009
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: L. Ayangleima
  • Result: Dismissed
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