Deputy Commissioner/Collector(LA) Vs Chandam (N) Thoudam (O) Kiranmala Devi & 2 Ors.

Manipur High Court (Imphal) 3 Apr 2024 Miscellaneous Case (Land Acquisition Appeal) No. 3 Of 2020 (2024) 04 MAN CK 0007
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Miscellaneous Case (Land Acquisition Appeal) No. 3 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

RK Umakanta, H. Ishwarlal, Rohit

Final Decision

Disposed Of

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2024) 04 MAN CK 0007
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: RK Umakanta, H. Ishwarlal, Rohit
  • Result: Disposed Of
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