State Of Manipur Vs M/S Rangnamei Construction & Sales

Manipur High Court (Imphal) 1 Apr 2024 Writ Petition (C) No. 255 Of 2020 (2024) 04 MAN CK 0003
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 255 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Kh. Lupenjit, Th. Vashum

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Kh. Lupenjit, learned counsel made a prayer on behalf of Mrs. L. Ayangleima, learned counsel appearing for the petitioner for taking up this matter after two weeks on ground of personal difficulty on behalf of the conducting counsel.

Mr. Th. Vashum, learned GA appearing for the respondent has no objection.

As prayed for, list this case again on 24-04-2024.

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Case Metadata
  • Ck Citation: (2024) 04 MAN CK 0003
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Kh. Lupenjit, Th. Vashum
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