Ahanthem Bimol Singh, J
At the outset, Mr. A. Mohendro, learned counsel appearing for the petitioner submitted that due to inadvertent mistake, some typographical error has been committed in the body of the writ petition. The learned counsel accordingly, prays for allowing him to make necessary correction.
Prayer is allowed.
Necessary correction be carried out during the course of the day.
As prayed for, list these cases just after the opening of the Holi vacation on 01-04-2024.
