Khaidem Muhindro Singh & Anr. Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 349 Of 2021 (2024) 02 MAN CK 0034
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 349 Of 2021

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

W. Bidyarani Devi, Bheigya Meitei

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Ms. W. Bidyarani Devi, learned counsel appearing for the petitioners prays for taking up this matter in the next week.

Mr. Bheigya Meitei, learned counsel appearing for the respondents has no objection.

As prayed for, list this case again on 01.03.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0034
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: W. Bidyarani Devi, Bheigya Meitei
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