Md. Samoruddin; & 15 Ors Vs State Of Manipur; & Anr.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 109 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 66 Of 2024 (2024) 02 MAN CK 0027
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 109 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 66 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

S. Inaocha, Niranjan Sanasam

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Heard Mr. S. Inaocha, learned counsel appearing for the petitioners.

Issue notice in both the petitions as well as the stay application, returnable within 4 (four) weeks.

Mr. Niranjan Sanasam, learned Government Advocate entered appearance and accepts notice on behalf of all the respondents, hence, no formal notice is called for.

List these cases again on 08.04.2024.

Prayer for passing interim order will be considered after filing of the counter affidavit.

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