Rimanang Kahmei Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 12 Feb 2024 Writ Petition (C) No. 79 Of 2020 (2024) 02 MAN CK 0026
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 79 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Md. Sahudur Rahman, S. Nepolean

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Md. Sahudur Rahman, learned counsel appearing for the petitioner prays for taking up this matter after 3 (three) weeks.

Mr. S. Nepolean, learned Government Advocate appearing for the respondents has no objection.

As prayed for, list this case again on 20.03.2024.

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Case Metadata
  • Ck Citation: (2024) 02 MAN CK 0026
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Md. Sahudur Rahman, S. Nepolean
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