Yengkhom Rabina Devi Vs State Of Manipur

Manipur High Court (Imphal) 10 Nov 2023 Writ Petition (C) No. 41, 7, 8, 844 Of 2019 (2023) 11 MAN CK 0021
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 41, 7, 8, 844 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

M. Rakesh, L. Monomala

Judgement Text

Translate:
Himachal Pradesh HC
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15 Dec 2030
Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2023) 11 MAN CK 0021
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: M. Rakesh, L. Monomala
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