Tlingshon Lyngkhoi & Anr. Vs K.H.A.D.C. & Ors.

Meghalaya High Court At Shillong 1 Aug 2024 Writ Petition (C). No. 239 Of 2024 (2024) 08 MEG CK 0004
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 239 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

E. Wanniang, C. Nongkhlaw, B. Khyriem

Judgement Text

Translate:

H.S. Thangkhiew, J

Mr. B.Khyriem, learned counsel has entered appearance on behalf of the respondent No. 5 today. He prays for and is allowed two weeks’ time to file the affidavit.

Office note indicates that AD card in respect of respondents No. 4 to 6 is yet to be received.

List this matter on 16-08-2024, for affidavit by the respondent No. 5 and service report on respondents No. 4 to 6.

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