Byrnihat Industries Association Vs Meghalaya Power Generation Corporation Limited Through The Director Generation, Lumjingshai, Shillong, Short Round Road, Meghalaya � 793001 & Ors.

Meghalaya High Court At Shillong 31 Jul 2024 Miscellaneous Case (WA) No. 25 Of 2024 (2024) 07 MEG CK 0067
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Miscellaneous Case (WA) No. 25 Of 2024

Hon'ble Bench

S. Vaidyanathan, CJ; W. Diengdoh, J

Advocates

R. Dutta, A. Kumar, A.H. Kharwanlang

Final Decision

Disposed Of

Judgement Text

Translate:

1. This is an application seeking leave to appeal against the order dated 25.06.2024 passed by the learned Single Judge in WP(C) No. 218 of 2024.

2. Leave is granted.

3. Registry is directed to diarize the appeal.

4. MC (WA) No.25 of 2024 stands disposed of.

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Case Metadata
  • Ck Citation: (2024) 07 MEG CK 0067
  • Coram: S. Vaidyanathan, CJ; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: R. Dutta, A. Kumar, A.H. Kharwanlang
  • Result: Disposed Of
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