Monu Kumar Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 9 Feb 2024 Public Interest Litigation No. 14 Of 2022 (2024) 02 MEG CK 0028

Bench: Division Bench

Result Published

Judgement Snapshot

Case Number

Public Interest Litigation No. 14 Of 2022

Hon'ble Bench

H.S. Thangkhiew, J; W. Diengdoh, J

Advocates

A. Kumar, R. Colney

Final Decision

Disposed Of

Judgement Text

Translate:

H.S. Thangkhiew, J

1. This matter also being related to the operation of illegal coke oven plant, in view of the action taken by the authorities in shutting down the illegal coke oven plant, the same does not survive for consideration and is accordingly closed and disposed of.

Madhya Pradesh High Court