Soidur Rahman Mollah Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 17 Nov 2023 Writ Petition (C) No. 297 Of 2023 (2023) 11 MEG CK 0041
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 297 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

M. Rahman, S.K. Hassan, I. Lyngwa, E.B. Passah

Judgement Text

Translate:

H.S. Thangkhiew, J

As prayed for by Mrs I. Lyngwa, learned GA for the respondent Nos. 1 to 5 and Ms E.B. Passah, learned counsel for respondent No. 6, two weeks’ time is granted to file their respective affidavits.

List the matter on December 4, 2023.

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