Saket S. Gokhale Vs Election Commission Of India & Ors

Meghalaya High Court At Shillong 29 Dec 2022 Writ Petition (C) No. 485 Of 2022 (2022) 12 MEG CK 0048
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 485 Of 2022

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

K. Paul, S. Chanda, S.K. Hassan, F. Askari, Dr. N. Mozika, D.L. Marshilong, R. Pahsyntiew, Philemon Nongbri, S. Sahay, S. Laloo

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Dec
13
2025

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Read More
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Dec
13
2025

Court News

Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 12 MEG CK 0048
  • Coram: H. S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: K. Paul, S. Chanda, S.K. Hassan, F. Askari, Dr. N. Mozika, D.L. Marshilong, R. Pahsyntiew, Philemon Nongbri, S. Sahay, S. Laloo
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.