Purabi Debbarma Ghosh And Ors Vs Tripura Gramin Bank And Ors

Debts Recovery Appellate Tribunal, Kolkata Bench 21 Jun 2023 Regular Appeal No. 37 Of 2021 (2023) 06 DRAT CK 0019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular Appeal No. 37 Of 2021

Hon'ble Bench

Anil Kumar Srivastava, Chairperson

Advocates

Prabhat Sil, Kakali Samajpaty, Subhranil Ray, Pratima Burman, Poetry Dutta, Durgadas Purkayastha, Sagar Chowdhury

Final Decision

Dismissed

Acts Referred
  • Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 13(4), 17
  • Security Interest (Enforcement) Rules, 2002 - Rule 6(2), 8(6), 9(1)

Judgement Text

Translate:
From The Blog
Punjab & Haryana High Court Jails Husband for Remarrying During Pendency of First Wife’s Divorce Appeal
Dec
06
2025

Court News

Punjab & Haryana High Court Jails Husband for Remarrying During Pendency of First Wife’s Divorce Appeal
Read More
Indian Law Firms Hire Specialists to Tackle Complex Deals, M&A, and Cyber Laws Amid Defence Booms
Dec
06
2025

Court News

Indian Law Firms Hire Specialists to Tackle Complex Deals, M&A, and Cyber Laws Amid Defence Booms
Read More