Gupta Textiles Vs Darshan Patel & Ors

National Company Law Appellate Tribunal New Delhi 1 Apr 2024 Company Appeal (AT) (Insolvency) No. 408 Of 2024 (2024) 04 NCLAT CK 0002
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 408 Of 2024

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Nipun Gautam, Navin Pahwa, Karan Valecha

Final Decision

Disposed Of

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 21(1), 30(2)(a), 30(2)(b), 30(2)(b)(ii), 31(1), 33(2), 53, 53(1), 61, 62

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 04 NCLAT CK 0002
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Nipun Gautam, Navin Pahwa, Karan Valecha
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 21(1), 30(2)(a), 30(2)(b), 30(2)(b)(ii), 31(1), 33(2), 53, 53(1), 61, 62
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