Vipul Limited And Others Vs Solitaire Buildmart Pvt. Ltd And Others

National Company Law Appellate Tribunal New Delhi 18 Aug 2020 Company Appea (AT) (Insolvency) No. 550 Of 2020 (2020) 08 NCLAT CK 0019
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appea (AT) (Insolvency) No. 550 Of 2020

Hon'ble Bench

Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, J; Shreesha Merla Member (T)

Advocates

Ritin Rai, Rajnish Sinha, Rakesh Sharma, Ashish Mohan, Sanjiv Ahuja, Divya Agarwal

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 5(7), 5(8), 7, 8, 61
  • Contract Act, 1872, - Section 51, 54

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 08 NCLAT CK 0019
  • Coram: Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, J; Shreesha Merla Member (T)
  • Bench: Full Bench
  • Advocates: Ritin Rai, Rajnish Sinha, Rakesh Sharma, Ashish Mohan, Sanjiv Ahuja, Divya Agarwal
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 5(7), 5(8), 7, 8, 61
  • Contract Act, 1872, - Section 51, 54
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