M/s. Amar Tours & Transport Vs M/s. Go Airlines (India) Ltd

National Company Law Appellate Tribunal New Delhi 8 May 2018 Company Appeal (AT) (Insolvency) No. 115 Of 2018 (2018) 05 NCLAT CK 0014
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 115 Of 2018

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Harshit Sanwal, Saurabh Upadhyay, U.K. Chaudhary, Meenesh Dubey, Abdesh Chaudhari, Manisha Chaudhary, Himanshu Vij, Prasad M. Pathare

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 9

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 05 NCLAT CK 0014
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Harshit Sanwal, Saurabh Upadhyay, U.K. Chaudhary, Meenesh Dubey, Abdesh Chaudhari, Manisha Chaudhary, Himanshu Vij, Prasad M. Pathare
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 9
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