SA Infrastructure Consultants Pvt Ltd Vs National Highway Authority Of India

Delhi High Court 23 Aug 2024 Letters Patent Appeal No. 676 Of 2024, Civil Miscellaneous Application Nos. 42149, 42150, 42151, 42152 Of 2024 (2024) 08 DEL CK 0119
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Letters Patent Appeal No. 676 Of 2024, Civil Miscellaneous Application Nos. 42149, 42150, 42151, 42152 Of 2024

Hon'ble Bench

Manmohan, ACJ; Tushar Rao Gedela, J

Advocates

Sandeep Sethi, Nishtha Kaura, Tanushvi Singh, Sumer Dev Seth, Riya Kumar, Vinayak Gupta, Manish K Bishnoi, Khubaib Shakeel, Pallavi Singh

Final Decision

Dismissed

Acts Referred
  • Constitution of India, 1950 - Article 12, 226

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0119
  • Coram: Manmohan, ACJ; Tushar Rao Gedela, J
  • Bench: Division Bench
  • Advocates: Sandeep Sethi, Nishtha Kaura, Tanushvi Singh, Sumer Dev Seth, Riya Kumar, Vinayak Gupta, Manish K Bishnoi, Khubaib Shakeel, Pallavi Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 12, 226
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