Shashank Gupta Vs Dimple Gogna

Delhi High Court 14 Aug 2024 Civil Miscellaneous Petition No. 1966 Of 2024 & Civil Miscellaneous Application No. 40219 Of 2024 (2024) 08 DEL CK 0065
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Petition No. 1966 Of 2024 & Civil Miscellaneous Application No. 40219 Of 2024

Hon'ble Bench

Manoj Jain, J

Advocates

Prashant Mendiratta, Prateek Chaudhary, Luv Manan, Somyashree, Himani Khullar, R.K. Gupta

Final Decision

Disposed Of

Acts Referred
  • Constitution of India, 1950 - Article 227
  • Guardianship and Wards Act, 1890 - Section 7, 9, 25
  • Hindu Minority and Guardianship Act, 1956 - Section 4, 6, 6A

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Dec
13
2025

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Read More
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Dec
13
2025

Court News

Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0065
  • Coram: Manoj Jain, J
  • Bench: Single Bench
  • Advocates: Prashant Mendiratta, Prateek Chaudhary, Luv Manan, Somyashree, Himani Khullar, R.K. Gupta
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 227
  • Guardianship and Wards Act, 1890 - Section 7, 9, 25
  • Hindu Minority and Guardianship Act, 1956 - Section 4, 6, 6A
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.