Iffco Tokio General Insurance Co.Ltd. And Another Vs Inder Travesls Pvt.Ltd. & Ors

Delhi High Court 1 Aug 2024 Civil Suit (COMM) No. 166 Of 2017 (2024) 08 DEL CK 0032
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Suit (COMM) No. 166 Of 2017

Hon'ble Bench

Navin Chawla, J

Advocates

Saurav Agrawal, Manvi Adlakha, Debarshi Dutta, Mrinal Ojha, Anusha Sinha, Ajay Sharma, Vinay Gupta, Ram Manohar Singh

Final Decision

Allowed

Acts Referred
  • Code of Civil Procedure, 1908 - Section 151, Order Rule 1, Order 11 Rule 1(1)(c)(ii), Order Rule 1(5)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0032
  • Coram: Navin Chawla, J
  • Bench: Single Bench
  • Advocates: Saurav Agrawal, Manvi Adlakha, Debarshi Dutta, Mrinal Ojha, Anusha Sinha, Ajay Sharma, Vinay Gupta, Ram Manohar Singh
  • Result: Allowed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Section 151, Order Rule 1, Order 11 Rule 1(1)(c)(ii), Order Rule 1(5)
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