Rajesh Wadhawan Vs Sh Naveen Sabharwal

Delhi High Court 1 Aug 2024 Civil Miscellaneous Petition No. 1297 Of 2023, Civil Miscellaneous Application No. 41520 Of 2023 (2024) 08 DEL CK 0029
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Petition No. 1297 Of 2023, Civil Miscellaneous Application No. 41520 Of 2023

Hon'ble Bench

Shalinder Kaur, J

Advocates

Tarun Satija, Rajesh Mahindra

Final Decision

Allowed

Acts Referred
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, Order 5 Rule 1, Order 6 Rule 15A, Order 9 Rule 7
  • Arbitration and Conciliation Act, - Section 34

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0029
  • Coram: Shalinder Kaur, J
  • Bench: Single Bench
  • Advocates: Tarun Satija, Rajesh Mahindra
  • Result: Allowed
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, Order 5 Rule 1, Order 6 Rule 15A, Order 9 Rule 7
  • Arbitration and Conciliation Act, - Section 34
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