Govt. Of Nct Of Delhi & Ors Vs Shashank Singh Tomar & Ors

Delhi High Court 31 Jul 2024 Writ Petition (C) No. 9244 Of 2024 and Civil Miscellaneous Application No. 37877-78 Of 2024 (2024) 07 DEL CK 0102
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 9244 Of 2024 and Civil Miscellaneous Application No. 37877-78 Of 2024

Hon'ble Bench

Suresh Kumar Kait, J; Girish Kathpalia, J

Advocates

Avnish Ahlawat, Nitesh Kumar Singh, Laavanya Kaushik, Aliza Alam, Mohnish Sehrawat, A.K. Behera, Amarendra P. Singh

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 07 DEL CK 0102
  • Coram: Suresh Kumar Kait, J; Girish Kathpalia, J
  • Bench: Division Bench
  • Advocates: Avnish Ahlawat, Nitesh Kumar Singh, Laavanya Kaushik, Aliza Alam, Mohnish Sehrawat, A.K. Behera, Amarendra P. Singh
  • Result: Dismissed
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