Kuldeep Sharma Vs Union Of India & Ors.

Delhi High Court 9 Feb 2024 Civil Writ Petition No. 2078 Of 2022 (2024) 02 DEL CK 0026
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 2078 Of 2022

Hon'ble Bench

V. Kameswar Rao, J; Saurabh Banerjee, J

Advocates

Saahila Lamba, Ripu Daman Bhardwaj, Kushagra Kumar, Abhinav Bhardwaj

Final Decision

Disposed Of

Acts Referred
  • Constitution of India, 1950 - Article 226

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 DEL CK 0026
  • Coram: V. Kameswar Rao, J; Saurabh Banerjee, J
  • Bench: Division Bench
  • Advocates: Saahila Lamba, Ripu Daman Bhardwaj, Kushagra Kumar, Abhinav Bhardwaj
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 226
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