Devendra Singh Chaudhary Vs Jawaharlal Nehru University And Ors

Case No: Letter Patent Appeal No. 792 Of 2023, Civil Miscellaneous Application No. 63216-63218 Of 2023

Date of Decision: Dec. 7, 2023

Hon'ble Judges: Manmohan, J; Mini Pushkarna, J

Bench: Division Bench

Advocate: Azad Bansala, Prakriti Rastogi, Monika Arora, Subhrodeep Saha, Kushal, Apoorv Kurup, Akhil Hasija, Sanjay Khanna, Pragya Bhushan, Karandeep Singh, Tarandeep Singh

Final Decision: Dismissed