Rajiv Agarwal Vs Balmer Lawrie Co Ltd

Delhi High Court 19 Dec 2023 Regular First Appeal No. 369 Of 2021 (2023) 12 DEL CK 0110
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Regular First Appeal No. 369 Of 2021

Hon'ble Bench

Jasmeet Singh, J

Advocates

Puneet Taneja, Manmohan Singh Narula, Amit Yadav, Anil Kumar, Shashank Dixit

Acts Referred
  • Limitation Act, 1963 - Section 5
  • Arbitration and Conciliation Act, 1996 - Section 23(4), 29A
  • Commercial Courts Act, 2015 - Section 12A
  • Negotiable Instruments Act, 1881 - Section 138(b), 138(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 12 DEL CK 0110
  • Coram: Jasmeet Singh, J
  • Bench: Single Bench
  • Advocates: Puneet Taneja, Manmohan Singh Narula, Amit Yadav, Anil Kumar, Shashank Dixit
Referenced Acts & Sections
  • Limitation Act, 1963 - Section 5
  • Arbitration and Conciliation Act, 1996 - Section 23(4), 29A
  • Commercial Courts Act, 2015 - Section 12A
  • Negotiable Instruments Act, 1881 - Section 138(b), 138(c)
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