Maninder Rohal Vs Union Of India And Ors

Delhi High Court 21 Nov 2023 Civil Writ Petition No. 13685 Of 2023, Civil Miscellaneous Application No. 54079 Of 2023 (2023) 11 DEL CK 0168
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Civil Writ Petition No. 13685 Of 2023, Civil Miscellaneous Application No. 54079 Of 2023

Hon'ble Bench

Sanjeev Sachdeva, J; Manoj Jain, J

Advocates

Nikita, Brijesh Yadav, Sandeep Yadav, Piyush Khari, Vineet Dhanda

Final Decision

Dismissed

Judgement Text

Translate:
From The Blog
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Dec
13
2025

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Read More
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Dec
13
2025

Court News

Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Read More