Central Bank Of India Vs Shakuntala Devi & Anr

Delhi High Court 3 Nov 2023 Civil Writ Petition No. 4163 Of 2023, Civil Miscellaneous Application No. 16133 Of 2023 (2023) 11 DEL CK 0040
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 4163 Of 2023, Civil Miscellaneous Application No. 16133 Of 2023

Hon'ble Bench

Subramonium Prasad, J

Advocates

Pavan Kumar, Nayeem Hasan Raza, Neelam, Sanjeev Kumar

Final Decision

Disposed Of

Acts Referred
  • Constitution of India, 1950 - Article 226
  • Rights of Persons with Disability Act, 2016 - Section 2(r), 75, 76

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 DEL CK 0040
  • Coram: Subramonium Prasad, J
  • Bench: Single Bench
  • Advocates: Pavan Kumar, Nayeem Hasan Raza, Neelam, Sanjeev Kumar
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 226
  • Rights of Persons with Disability Act, 2016 - Section 2(r), 75, 76
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