Akshat Baldwa & Ors. Vs Yash Raj Films & Ors.

Delhi High Court 26 Sep 2023 Civil Writ Petition No. 445 Of 2023 (2023) 09 DEL CK 0254
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 445 Of 2023

Hon'ble Bench

Prathiba M. Singh, J

Advocates

Rahul Bajaj, Abhishek Malhotra, Ravi Prakash, Farman Ali, Aman Rewaria, Astu Khandelwal, Yasharth Shukla, Sneha Jain, Devvrat Joshi, Angad S Makkar, Nitin Sharma, Deepika Pokharia, Kuber Mahajan, Pranav Sarthi, Gaurav Vutts, Ayushi Chaurasia

Acts Referred
  • Rights of Persons with Disabilities Act, 2016 - Section 42, 89, 90

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 09 DEL CK 0254
  • Coram: Prathiba M. Singh, J
  • Bench: Single Bench
  • Advocates: Rahul Bajaj, Abhishek Malhotra, Ravi Prakash, Farman Ali, Aman Rewaria, Astu Khandelwal, Yasharth Shukla, Sneha Jain, Devvrat Joshi, Angad S Makkar, Nitin Sharma, Deepika Pokharia, Kuber Mahajan, Pranav Sarthi, Gaurav Vutts, Ayushi Chaurasia
Referenced Acts & Sections
  • Rights of Persons with Disabilities Act, 2016 - Section 42, 89, 90
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