State Of Sikkim Vs Pema Wangchuk Lepcha

Sikkim High Court 20 Nov 2023 Criminal Appeal No. 09 Of 2022 (2023) 11 SIK CK 0028
Bench: Division Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 09 Of 2022

Hon'ble Bench

Meenakshi Madan Rai, J; Bhaskar Raj Pradhan, J

Advocates

Yadev Sharma, Shakil Raj Karki, Tsewang Namgyal Bhutia

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Counsel for the Respondent verbally seeks time on grounds that he was unable to prepare the matter.

Not opposed.

Considered and ordered accordingly.

List this matter after the winter vacation as found convenient by the parties.

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