Meenakshi Madan Rai, J
Learned Additional Public Prosecutor for the State-Respondent verbally seeks time on grounds that Mr. S. K. Chettri, Learned Additional Public Prosecutor, who is conducting this matter, is in bereavement and is unable to appear before this Court today.
Not opposed.
Considered and ordered accordingly.
List this matter after the winter vacation as found convenient by the parties.
