Star India Pvt Ltd Vs Mahalakshmi Digital Cable And Communication Ltd And Anr, Ap

Telecom Disputes Settlement And Appellate Tribunal 18 Jul 2024 Broadcasting Petition No. 765 Of 2020 (2024) 07 TDSAT CK 0015
Bench: Single Bench

Judgement Snapshot

Case Number

Broadcasting Petition No. 765 Of 2020

Hon'ble Bench

Ram Krishna Gautam, Member

Advocates

Ranjeet Singh Sidhu, Gaurav Lasiyal, Sanidhya Maheshwari, Upender Thakur, Yasheshvi Vashishtha, Kavya Singh

Judgement Text

Translate:

1. Case taken up. Learned Counsel for Petitioner as well as Respondent Nos. 01 & 02 are present.

2. Written submission by Petitioner and Respondent No. 01, is on record, whereas, by Respondent No. 02, it could not be filed.  It appears that the same is not to be filed. A request is for fixing a date on the ground of arguing Counsel for Respondent No. 02.

3. List the matter on 12.09.2024 “for further hearing”. 

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Case Metadata
  • Ck Citation: (2024) 07 TDSAT CK 0015
  • Coram: Ram Krishna Gautam, Member
  • Bench: Single Bench
  • Advocates: Ranjeet Singh Sidhu, Gaurav Lasiyal, Sanidhya Maheshwari, Upender Thakur, Yasheshvi Vashishtha, Kavya Singh
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