Mr. Vishwajeet Singh, Advocate, appears for Petitioner and seeks permission to file his evidence affidavit during the course of the day. He states that his clerk is in the Registry of this Tribunal to file the said affidavit. Prayer is opposed by Mr. Yash Agarwal, Advocate for Respondent stating that on last occasion it was recorded that further extension of time for filing evidence affidavit would be subject to cost. The Petitioner is permitted to file its evidence affidavit in the course of the day. As prayed for, let evidence affidavit be filed by Respondent in four weeks time. List the matter for Directions on 12th December, 2023.
Swami Cable Network Vs Zee Entertainment Enterprise Ltd
Bench: Single Bench
Judgement Snapshot
Case Number
Broadcasting Petition No. 160 Of 2022 With Misc Application No. 516 Of 2022
Hon'ble Bench
Sanjeev Pandey, Director
Advocates
Vishwajeet Singh, Yash Agarwal
Judgement Text
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